THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
AND
THE HONOURABLE MRS JUSTICE SUREPALLI NANDA
WRIT PETITION No.21436 of 2022
ORDER: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)
Heard Mr. Shaik Jeelani Basha, learned counsel for the
petitioner and Mr. K.Raji Reddy, learned Senior Standing Counsel,
Commercial Tax for the respondents.
2. It is submitted that issue raised in this writ petition has been answered by this Court in W.P.No.7893 of 2020 and batch (M/s. Sri Sri Engineering Works v. Deputy Commissioner (CT)) decided on 05.07.2022.
3. Accordingly, the present Writ Petition is allowed in terms of the aforesaid judgment. However, there shall be no order as to costs.
4. Miscellaneous applications pending, if any, shall stand closed.
_________________________ UJJAL BHUYAN, CJ _________________________ SUREPALLI NANDA, J Date: 06.07.2022 KL