THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.206 OF 2013 JUDGMENT: (Per Hon'ble Dr.SA,J) Learned counsel for the appellant would submit that the cause in this appeal does not survive for adjudication.
2. Taking on record the said submissions, the Civil Miscellaneous Appeal is dismissed as infructuous.
Miscellaneous petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.
____________________ Dr. SHAMEEM AKTHER, J ____________________ NAGESH BHEEMAPAKA, J 29th December, 2022 PNS/MD