THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.496 of 2012 JUDGMENT: (Per the Hon'ble Dr.SA,J) Heard. Perused the record.
2. A perusal of the online case status of the subject suit in O.S.No.729 of 2011 placed before this Court by the Registry reveals that the subject suit was disposed of on 10.11.2021.
3. Under these circumstances, the cause in the appeal does not survive for adjudication.
4. Accordingly, the Civil Miscellaneous Appeal is dismissed as infructuous.
Miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J ______________________ NAGESH BHEEMAPAKA, J Date: 29.12.2022 ssp