THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.68 of 2016 JUDGMENT: (Per Hon'ble Dr.SA,J) There is no representation for both sides.
2. A perusal of the online case status of the subject Suit in O.S.No.580 of 2014 placed before this Court by the Registry reveals that the subject Suit was settled before the Lok Adalat on 13.12.2021.
3. Under these circumstances, the cause in this appeal does not survive for adjudication.
4. Accordingly, the Civil Miscellaneous Appeal is dismissed as infructuous.
Miscellaneous Petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J ______________________ NAGESH BHEEMAPAKA, J Date: 29.12.2022 PNS / MD