Reliance General Insurance Co Ltd vs Smt.Y.Laxmamma Anr

Citation : 2022 Latest Caselaw 7090 Tel
Judgement Date : 28 December, 2022

Telangana High Court
Reliance General Insurance Co Ltd vs Smt.Y.Laxmamma Anr on 28 December, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                M.A.C.M.A.No.1101 of 2010
JUDGMENT:

This appeal preferred by the appellant/Insurance Company, was referred to the Lok-Adalat on 12.11.2022 and an award was passed.

Therefore, this appeal is disposed of in terms of the award dated 12.11.2022 passed in the Lok-Adalat.

Pending miscellaneous applications, if any, shall stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 28.12.2022 LK/SMK