Telangana High Court
Mohd. Ismail, vs Mohd. Abdul Kareem, on 28 December, 2022
Bench: P.Sree Sudha
THE HON'BLE SMT. JUSTICE P. SREE SUDHA
A.S.No.639 of 2000
JUDGMENT :
Learned counsel for the appellant present and reported no instructions, as the notice sent to the appellant was returned with an endorsement 'addressee left'.
In view of the above submission, this appeal is closed. No costs.
Pending miscellaneous applications, if any, shall stand closed.
________________ P. SREE SUDHA, J Date: 28.12.2022 Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA A.S.No.639 of 2000 28.12.2022 Prv