M/S Oriental Insurance Company ... vs Allada Muthaiah Muthyalu

Citation : 2022 Latest Caselaw 7058 Tel
Judgement Date : 27 December, 2022

Telangana High Court
M/S Oriental Insurance Company ... vs Allada Muthaiah Muthyalu on 27 December, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                M.A.C.M.A.No.2695 of 2012
JUDGMENT:

This appeal preferred by the appellant/Insurance Company, was referred to the Lok-Adalat on 12.11.2022 and an award was passed.

Therefore, this appeal is disposed of in terms of the award dated 12.11.2022 passed in the Lok-Adalat.

Pending miscellaneous applications, if any, shall stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 27.12.2022 LK/SMK