Reliance General Insurance ... vs Mekala Nirmala 5 Ors

Citation : 2022 Latest Caselaw 7046 Tel
Judgement Date : 27 December, 2022

Telangana High Court
Reliance General Insurance ... vs Mekala Nirmala 5 Ors on 27 December, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                M.A.C.M.A.No.845 of 2010
JUDGMENT:

This appeal preferred by the appellant/Insurance Company, was referred to the Lok-Adalat on 12.11.2022 and an award was passed.

Therefore, this appeal is disposed of in terms of the award dated 12.11.2022 passed in the Lok-Adalat.

Pending miscellaneous applications, if any, shall stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 27.12.2022 LK/SMK