THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.1309 OF 2018 JUDGMENT: (Per Hon'ble Dr.SA,J) Learned counsel for the appellant would submit that the subject Suit in O.S.No.780 of 2015 was disposed of vide judgment, dated 27.10.2022, and therefore, cause in this appeal does not survive for adjudication.
2. Taking on record the said submissions, this appeal is dismissed as infructuous.
Miscellaneous Petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J ______________________ NAGESH BHEEMAPAKA, J Date: 27.12.2022 MD