THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.125 OF 2021 JUDGMENT: (Per Hon'ble Dr.SA,J) Heard the learned counsel for both sides and perused the record.
2. A perusal of the online case status of the subject Suit in O.S.No.776 of 2013 placed before this Court by the Registry reveals that the subject Suit was disposed of on 20.06.2022.
3. Under these circumstances, the cause in this appeal does not survive for adjudication.
4. Accordingly, the Civil Miscellaneous Appeal is dismissed as infructuous.
Miscellaneous Petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.
_______________________ Dr. SHAMEEM AKTHER, J _______________________ NAGESH BHEEMAPAKA, J Date: 15.12.2022 MD