The New India Assurance Company ... vs Rayala Nagaiah Another

Citation : 2022 Latest Caselaw 6808 Tel
Judgement Date : 14 December, 2022

Telangana High Court
The New India Assurance Company ... vs Rayala Nagaiah Another on 14 December, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY


                M.A.C.M.A.No.2441 of 2012
JUDGMENT:

This appeal preferred by the appellant/Insurance Company, was referred to the Lok-Adalat on 12.11.2022 and an award was passed.

Therefore, this appeal is disposed of in terms of the award dated 12.11.2022 passed in the Lok-Adalat.

Pending miscellaneous applications, if any, shall stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 14.12.2022 LK/SMK