Telangana High Court
Prince Mir Shahamath Ali Khan vs M.S Raju And Associates on 12 December, 2022
Bench: Shameem Akther, M.G.Priyadarsini
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND
THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI
C.M.A.Nos.175, 179, 192 AND 202 OF 2019
COMMON JUDGMENT: (Per the Hon'ble Dr.SA,J)
Heard. Perused the record.
2. A perusal of the online case status of the subject
O.S.Nos.411 and 397 of 2014 placed before this Court by the
Registry reveals that the subject suits were disposed of on
15.07.2019
.
3. Under these circumstances, the cause in these appeals does not survive for adjudication.
4. Accordingly, these Civil Miscellaneous Appeals are dismissed as infructuous.
Miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J ______________________ M.G.PRIYADARSINI, J Date: 12.12.2022 PSA/MD