Telangana High Court
Smt. Mittapally Sulochana vs Smt. Mittapally Swapna on 8 December, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
THE HON'BLE SRI JUSTICE GODA RAGHURAM
AND
THE HON'BLE SRI JUSTICE G. CHANDRAIAH
C.M.A.No.293 of 2010
JUDGMENT (per GR,J):
When the matter is called, there is no representation on either side. This Civil Miscellaneous Appeal is accordingly dismissed for default. No costs.
_____________________________ JUSTICE GODA RAGHURAM ____________________________ JUSTICE G. CHANDRAIAH Date: 09.11.2010 va