Srinivas Patil vs Smt. Padmaja Patil

Citation : 2022 Latest Caselaw 6530 Tel
Judgement Date : 6 December, 2022

Telangana High Court
Srinivas Patil vs Smt. Padmaja Patil on 6 December, 2022
Bench: P.Sree Sudha
          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                     Tr.C.M.P. No.379 of 2022

JUDGMENT:

This transfer C.M.P. is filed to transfer O.P. No.66 of 2022 from the Court of Senior Civil Judge, Kamareddy, Kamareddy District to the Court of Senior Civil Judge, Bodhan, Nizamabad District to conduct trial along with O.P. No.51 of 2020.

2. As the parties in both the matters are one and the same this Court finds it just and reasonable to transfer O.P. No.66 of 2022 from the Court of Senior Civil Judge, Kamareddy, Kamareddy District to conduct trial along with O.P. No.51 of 2020.

3. Accordingly, this transfer C.M.P is allowed.

Pending miscellaneous applications, if any, shall stand closed.

____________________ P. SREE SUDHA, J Date: 06.12.2022 Mnv THE HON'BLE SMT. JUSTICE P. SREE SUDHA Tr.C.M.P. No.379 of 2022 06.12.2022 Mnv