THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.369 of 2010 JUDGMENT: (Per Hon'ble Dr.SA,J) No representation for both sides.
2. A perusal of the online case status of the subject O.S.No.128 of 2010 placed before this Court by the Registry reveals that the subject suit was partly decreed on 19.12.2014.
3. Under these circumstances, the cause in the appeal does not survive for adjudication.
4. Accordingly, the Civil Miscellaneous Appeal is dismissed as infructuous. No order as to costs.
Miscellaneous petitions pending, if any, shall stand closed.
______________________ Dr. SHAMEEM AKTHER, J ______________________ NAGESH BHEEMAPAKA, J Date: 05.12.2022 scs