THE HON'BLE SMT. JUSTICE P. SREE SUDHA
A.S.No.618 of 2002
JUDGMENT
When the matter is taken up for hearing, there is no representation for the appellants.
On 31.03.2022 and 10.11.2022, there is no representation for the appellants and therefore, the matter was directed to be listed under the caption 'for dismissal'. Today also, there is no representation for the appellants. Therefore, this Court is of the considered view that the appellants are not interested to pursue the litigation.
Hence, the Appeal is dismissed for non- prosecution. No costs.
Pending miscellaneous applications, if any, shall stand closed.
___________________ P. SREE SUDHA, J Date: 05.12.2022 Prv