HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO W.A.No. 793 OF 2022 JUDGMENT: (Per Hon'ble Sri Justice Abhinand Kumar Shavili) Learned counsel for the appellant seeks permission to withdraw the Writ Appeal with liberty to the appellants to refer Review petition.
Accordingly, the Writ Appeal is dismissed as withdrawn with the aforesaid liberty to the appellant. No order as to costs.
Miscellaneous petitions, if any pending in this Writ Appeal shall stand dismissed.
_____________________________________ JUSTICE ABHINAND KUMAR SHAVILI _________________________________________ JUSTICE NAMAVARAPU RAJESHWAR RAO Date: 05.12.2022 Prat