THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.369 OF 2007 JUDGMENT: (Per Hon'ble Dr.SA,J) Despite listing the matter under the caption 'for orders', there is no representation for the appellant. The appeal is of the year 2007. The order, dated 04.11.2022, passed by this Court has not been complied with. It appears that the appellant has no interest to pursue the appeal.
2. Under these circumstances, the appeal is dismissed for default.
Miscellaneous Petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.
_______________________ Dr. SHAMEEM AKTHER, J _______________________ NAGESH BHEEMAPAKA, J Date: 02.12.2022 MD