THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI
M.A.C.M.A. Nos. 2858 of 2017 & 421 of 2018 COMMON JUDGMENT:
The dispute in these Appeals has been settled in the Lok Adalat on 11.12.2021 held by the High Court Legal Services Committee.
2. Accordingly, both the appeals stand disposed of in terms of the said Award rendered by the High Court Legal Services Committee. No order as to costs.
3. As a sequel, miscellaneous petitions pending if any, shall stand closed.
__________________________ JUSTICE M.G.PRIYADARSINI Date: 01.12.2022 Pgp ::2::
THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI M.A.C.M.A. Nos. 2858 of 2017 & 421 of 2018 DATE:01-12-2022