Telangana High Court
The Commandant , Hanamkonda And 2 ... vs Barla Uppalaiah And Another on 1 December, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY
M.A.C.M.A.No.4292 of 2008
JUDGMENT :
Learned counsel for the appellant seeks permission to withdraw the appeal and also made an endorsement on the docket to that effect.
In view of the above, the M.A.C.M.A is dismissed as withdrawn. No order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
____________________________________ G. ANUPAMA CHAKRAVARTHY, J. Date: 01.12.2022 Lk/Smk THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY M.A.C.M.A.No.4292 of 2008 Date: 01.12.2022 LK/ SMK