THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.5 OF 2008 JUDGMENT: (Per the Hon'ble Dr.SA,J) Learned counsel for the appellant would submit that the subject matter of the appeal is settled out of Court.
2. The said submission is taken on record.
3. The contentions raised herein have become academic.
4. In view of these circumstances, the Civil Miscellaneous Appeal is dismissed as infructuous.
Miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J ______________________ NAGESH BHEEMAPAKA, J Date: 01.12.2022 PSA/SSP