Telangana High Court
Reliance General Insurance ... vs Bingi Venkatakaxmi on 24 August, 2022
Bench: A.Santhosh Reddy
HONOURABLE SRI JUSTICE A.SANTHOSH REDDY
MACMA.No.1501 of 2018
JUDGMENT:
This appeal is preferred by the appellant-Insurance company and the matter was referred to the Lok-Adalat on 12.03.2022 and award was passed.
In terms of the award passed before Lok-Adalat, this appeal is disposed of. Pending miscellaneous applications, if any, shall stand closed.
__________________________ A.SANTHOSH REDDY,J 24.08.2022 Nvl -2-