Telangana High Court
Chilakala Mallaiah vs Eadla Bhasker Rao on 28 September, 2021
Bench: T.Amarnath Goud
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
SECOND APPEAL No.169 of 2018
JUDGMENT:
Learned counsel for the appellant filed memo submitting that the appellant may be permitted to withdraw the second appeal.
2. Permission is accorded.
3. Accordingly, the second appeal is dismissed as withdrawn. There shall be no order as to costs.
Pending miscellaneous petitions, if any, shall stand closed __________________________ T. AMARNATH GOUD, J.
Date: 28-09-2021 kvrm