Telangana High Court
Kalina Rangaiah vs Rachuri Rajeswar on 28 September, 2021
Bench: T.Amarnath Goud
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
SECOND APPEAL No.275 of 2013
JUDGMENT:
Learned counsel for the appellants filed letter dated 24.09.2021 before the registry that the appellants may be permitted to withdraw the second appeal.
2. Permission is accorded.
3. Accordingly, the second appeal is dismissed as withdrawn. There shall be no order as to costs.
Pending miscellaneous petitions, if any, shall stand closed __________________________ T. AMARNATH GOUD, J.
Date: 28-09-2021 kvrm