HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR WRIT APPEAL No. 411 OF 2021 JUDGMENT: (Per Hon'ble The Acting Chief Justice Sri M.S.Ramachandra Rao) Learned counsel for the appellant states that in view of the orders passed today in W.A.No.446 of 2021, no orders are required in this Writ Appeal.
2. In view of the said submission, this Writ Appeal is closed.
3. Pending miscellaneous petitions, if any, in this Writ Appeal shall also stand closed. No costs.
______________________________ M.S.RAMACHANDRA RAO, ACJ ______________________ T.VINOD KUMAR, J Date: 27.09.2021.
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