Telangana High Court
M/S. Reliance General Insurance ... vs Agraram Mahesh And 1 Others on 24 September, 2021
Bench: G Sri Devi
HONOURABLE JUSTICE G. SRI DEVI
M.A.C.M.A.No. 1125 of 2012
JUDGMENT:
Pursuant to the settlement arrived at between the parties, on 10.04.2021, an award was passed by the Lok Adalat.
In view of the same, the M.A.C.M.A. is disposed of in terms of the Award, dated 10.04.2021, passed by the Lok Adalat. There shall be no order as to costs.
Miscellaneous applications, if any, pending shall stand dismissed.
________________ JUSTICE G. SRI DEVI 24.09.2021 gkv