THE HON'BLE JUSTICE G. SRI DEVI
M.A.C.M.A.No. 2142 of 2011
JUDGMENT:-
As there was no representation on behalf of the appellant on
31.08.2021
, the matter was listed to 03.09.2021 under the caption "for dismissal". In spite of the matter being posted under the caption "for dismissal" there was no representation on behalf of the appellant on 03.09.2021. As a final chance the same was listed to today under the same caption. Even today also there is no representation on behalf of the appellant. It appears that the appellant is not interested in pursuing the appeal.
Accordingly, the M.A.C.M.A. is dismissed for non- prosecution. No costs. As sequel to it, Miscellaneous Petitions, if any pending, shall stand dismissed.
__________________ JUSTICE G. SRI DEVI 24.09.2021 gkv