Telangana High Court
D Radha Krishna And Another vs K V Ramana Rao And 6 Others on 23 September, 2021
Bench: T.Amarnath Goud
THE HON'BLE SRI JUSTICE T.AMARNATH GOUD
A.S.No.710 OF 2018
JUDGMENT:
Learned counsel for the appellants seeks permission to withdraw the appeal. Permission is accorded.
The appeal is, accordingly, dismissed as withdrawn. No order as to costs.
Miscellaneous petitions, if any pending, shall stand closed _____________________________ JUSTICE T. AMARNATH GOUD Date: 23.09.2021 Lrkm