Telangana High Court
Malleboina Naresh vs A. Sudhakar Reddy on 22 September, 2021
Bench: T.Amarnath Goud
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
M.A.C.M.A Nos.1820 of 2018 & 170 OF 2019 COMMON JUDGMENT:
During the pendency of the appeals, the matter was referred to the Lok Adalat, and the same were settled before the Lok Adalat vide Award dated 10.07.2021.
Accordingly, the MACMAs are disposed of in terms of the Award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any pending, in these appeals shall stand closed.
_____________________________ JUSTICE T. AMARNATH GOUD Date: 22.09.2021 Kvrm/Lrkm