Telangana High Court
Reliance General Insurance ... vs Smt. Kone Vasantha 3 Others on 22 September, 2021
Bench: T.Amarnath Goud
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
M.A.C.M.A No.2208 OF 2015
JUDGMENT:
During the pendency of the appeal, the matter was referred to the Lok Adalat, and the same was settled before the Lok Adalat vide Award dated 10.04.2021.
Accordingly, the MACMA is disposed of in terms of the Award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any pending, in this appeal shall stand closed.
_____________________________ JUSTICE T. AMARNATH GOUD Date: 22.09.2021 Kvrm/Lrkm