Uppari Anjaneyulu, Mahabubnagar ... vs Ramesh Reddy, Hyderabad 2 Others

Citation : 2021 Latest Caselaw 2722 Tel
Judgement Date : 22 September, 2021

Telangana High Court
Uppari Anjaneyulu, Mahabubnagar ... vs Ramesh Reddy, Hyderabad 2 Others on 22 September, 2021
Bench: T.Amarnath Goud
     THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

                    M.A.C.M.A No.380 OF 2015

JUDGMENT:

During the pendency of the appeal, the matter was referred to the Lok Adalat, and the same was settled before the Lok Adalat vide Award dated 10.07.2021.

Accordingly, the MACMA is disposed of in terms of the Award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any pending, in this appeal shall stand closed.

_____________________________ JUSTICE T. AMARNATH GOUD Date: 22.09.2021 Kvrm/Lrkm