HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR WRIT APPEAL Nos. 422 and 424 OF 2021 COMMON JUDGMENT: (Per Hon'ble The Acting Chief Justice Sri M.S.Ramachandra Rao) In view of withdrawal of the Writ Petitions, whose orders are challenged in these Writ Appeals, and also the orders passed today in W.A.Nos.472 and 475 of 2021, these writ appeals have become infructuous.
2. Therefore, these writ appeals are closed.
3. Pending miscellaneous petitions, if any, in these Writ Appeals shall also stand dismissed. No costs.
________________________________ M.S.RAMACHANDRA RAO, ACJ ______________________ T.VINOD KUMAR, J Date: 20.09.2021.
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