Telangana High Court
The National Insurance Company ... vs Tonda China Kurmaiah And Another on 17 September, 2021
Bench: G Sri Devi
HON'BLE SRI JUSTICE B.N.RAO NALLA
M.A.C.M.A. No. 3049 of 2009
DATE: 04.06.2013
Between:
The APSRTC rep. by its Depot Manager
.. Appellant
And
Gubba Sathaiah and another
.. Respondents
JUDGMENT:-
In view of the Award dated 09.04.2013 passed by the Lok Adalat, this appeal is disposed of in terms thereof. No costs.
The Miscellaneous Petitions, if any, pending in this appeal shall stand closed. No costs.
___________________ B.N. RAO NALLA, J 04.06.2013 dv/bcj