HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
AND
HON'BLE JUSTICE G.SRI DEVI
WRIT APPEAL No. 421 of 2021
JUDGMENT:
Sri D.Radha Krishna, learned counsel appearing of learned Additional Advocate General for appellants as well as learned counsel for respondents state that no further orders are required to be passed in this Writ Appeal.
Recording the same, the Writ Appeal is closed. No order as to costs.
As a sequel thereto, miscellaneous applications, if any pending, shall stand closed.
___________________________ A.RAJASHEKER REDDY, J ________________ G.SRI DEVI, J 17.09.2021 tk HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE JUSTICE G.SRI DEVI WRIT APPEAL No. 421 of 2021 17.09.2021 tk