HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR C.M.A. No.374 OF 2021 JUDGMENT: (Per Hon'ble The Acting Chief Justice Sri M.S.Ramachandra Rao) Learned counsel for the appellant seeks permission to withdraw the Appeal.
2. Giving permission as sought, this Civil Miscellaneous Appeal is dismissed as withdrawn.
3. Pending miscellaneous petitions, if any, in this Appeal shall also stand dismissed. No costs.
________________________________ M.S.RAMACHANDRA RAO, ACJ ______________________ T.VINOD KUMAR, J Date: 17.09.2021.
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