Telangana High Court
A.Srinivas Reddy vs L.B.Nagar Municipality on 13 September, 2021
Bench: T.Amarnath Goud
The Hon'ble Sri Justice T. Amarnath Goud
Second Appeal No. 481 of 2015
Judgment :
Learned counsel for the appellant seeks permission of the
Court to withdraw the present appeal. He has also addressed
letter dated 06.09.2021 to the Registry in this regard.
2. Permission is granted.
3. The Second Appeal is, accordingly, dismissed as withdrawn.
As a sequel, miscellaneous petitions, pending if any, stand
disposed of as infructuous.
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T. Amarnath Goud, J.
Date: 13.09.2021 lur