HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR W.A.No.1533 OF 2018 JUDGMENT: (Per Hob'ble The Acting Chief Justice M.S.Ramachandra Rao) Learned counsel for the appellant seeks permission to withdraw the writ appeal.
2. Giving permission as sought, this Writ Appeal is dismissed as withdrawn.
3. Pending miscellaneous petitions, if any, in this Writ Appeal shall also stand dismissed. No costs.
________________________________ M.S.RAMACHANDRA RAO, ACJ ______________________ T.VINOD KUMAR, J Date: 09.09.2021.
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