HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR W.A. No.91 OF 2021 JUDGMENT: (Per the Acting Chief Justice Sri M.S.Ramachandra Rao) Sri Hassan Hussain Junaidi, learned counsel, representing Sri Vinod Singh, learned counsel for the appellant, seeks permission to withdraw the appeal.
2. Giving permission as sought, this Writ Appeal is dismissed as withdrawn
3. Pending miscellaneous petitions, if any, in this writ appeal shall also stand dismissed.
________________________________ M.S.RAMACHANDRA RAO, ACJ ______________________ T.VINOD KUMAR, J Date: 06.09.2021.
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