Jyothi A. Jyothi vs A. Prasanth Reddy

Citation : 2021 Latest Caselaw 2517 Tel
Judgement Date : 1 September, 2021

Telangana High Court
Jyothi A. Jyothi vs A. Prasanth Reddy on 1 September, 2021
Bench: A.Rajasheker Reddy, G Sri Devi
       HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
                         AND
             HON'BLE JUSTICE G.SRI DEVI

                         FCA.No.7 OF 2021

JUDGMENT :(per Hon'ble Sri Justice A.Rajasheker Reddy)

      Learned     counsel    for   the   appellant   filed     letter   dated

31.08.2021

in the Registry, seeking permission of this Court to withdraw the appeal.

Permission is accorded and the appeal is dismissed as withdrawn. Interim orders, if any, granted earlier shall stand vacated. No order as to costs.

Miscellaneous petitions, if any, pending in this appeal shall stand dismissed.

__________________________ A.RAJASHEKER REDDY, J _______________ G.SRI DEVI, J Date: 01.09.2021 tk HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE JUSTICE G.SRI DEVI FCA.No.7 OF 2021 Date: 01.09.2021 tk