HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
AND
HON'BLE JUSTICE G.SRI DEVI
FCA.No.55 OF 2019
JUDGMENT :(per Hon'ble Sri Justice A.Rajasheker Reddy)
Learned counsel for the appellant filed letter dated
31.08.2021
in the Registry, seeking permission of this Court to withdraw the appeal.
Permission is accorded and the appeal is dismissed as withdrawn. Interim orders, if any, granted earlier shall stand vacated. No order as to costs.
Miscellaneous petitions, if any, pending in this appeal shall stand dismissed.
__________________________ A.RAJASHEKER REDDY, J _______________ G.SRI DEVI, J Date: 01.09.2021 tk HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE JUSTICE G.SRI DEVI FCA.No.55 OF 2019 Date: 01.09.2021 tk