Telangana High Court
Icici Lombard General Insurance ... vs T.Laxmi on 29 October, 2021
Bench: A.Venkateshwara Reddy
THE HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY
M.A.C.M.A. No. 716 of 2019
JUDGMENT:
This matter was referred to Lok Adalat and on 11.09.2021, it was resolved before the Lok Adalat. The Award of Lok Adalat is signed by the parties.
Hence, in terms of the Award, this Appeal is disposed of. Miscellaneous petitions, if any pending, shall stand closed. No costs.
____________________________ A.VENKATESHWARA REDDY, J Dt:29.10.2021 kdl 2