Telangana High Court
Reliance General Insurance ... vs Ch.Gopi Krishna on 29 October, 2021
Bench: A.Venkateshwara Reddy
THE HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY
M.A.C.M.A. No. 2494 of 2019
JUDGMENT:
This matter was referred to Lok Adalat organized by the High Court Legal Services Committee and on 10.04.2021, it was amicably resolved before the Lok Adalat.
Hence, in terms of the Award dated 10.04.2021, this Appeal is disposed of.
Miscellaneous petitions, if any pending, shall stand closed. No costs.
____________________________ A.VENKATESHWARA REDDY, J Dt:29.10.2021 kdl 2