Syed Fatima Begum And 4 Others vs Vikram V Singh And Another

Citation : 2021 Latest Caselaw 3134 Tel
Judgement Date : 29 October, 2021

Telangana High Court
Syed Fatima Begum And 4 Others vs Vikram V Singh And Another on 29 October, 2021
Bench: A.Venkateshwara Reddy
      THE HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY

                      M.A.C.M.A. No. 2413 of 2019

JUDGMENT:

This matter was referred to Lok Adalat organized by the High Court Legal Services Committee and on 11.09.2021, it was amicably resolved before the Lok Adalat.

Hence, in terms of the Award dated 11.09.2021, this Appeal is disposed of.

Miscellaneous petitions, if any pending, shall stand closed. No costs.

____________________________ A.VENKATESHWARA REDDY, J Dt:29.10.2021 kdl 2