Telangana High Court
Dussa Bikshmaiah vs Revenue Employees Cooperative ... on 25 October, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY
WRIT APPEAL No.512 of 2021
JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
Learned counsel for the appellants, after arguing the matter
at length, prays for withdrawal of the present Writ Appeal.
The Writ Appeal is accordingly dismissed as withdrawn. The
learned Single Judge is requested to decide the main Writ Petition
at an early date.
The miscellaneous petitions, if any, pending in this Writ
Appeal shall stand closed. There shall be no order as to costs.
__________________________________
SATISH CHANDRA SHARMA, CJ
______________________________
A. RAJASHEKER REDDY, J
25.10.2021
ES