Telangana High Court
Bajaj Allianz General Insurance ... vs Maddikunta Ramulu Chakali ... on 22 October, 2021
Bench: N.Tukaramji
THE HON'BLE SRI JUSTICE N.TUKARAMJI
M.A.C.M.A.No.1739_OF 2016
JUDGMENT:
Learned counsel for the appellant has filed a letter dated 20.10.2021 seeking permission to withdraw the appeal.
Permission is accorded.
The appeal is, accordingly, dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous petitions, if any pending, shall stand closed.
_________________ N.TUKARAMJI, J Date: 22.10.2021 Lrkm