Telangana High Court
A. Murali Mukund vs M.Veerabrahmaiah on 5 October, 2021
Bench: T.Amarnath Goud
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
CONTEMPT CASE No.1079 of 2021
JUDGMENT :
This contempt case is filed alleging violation of the orders of this Court, dated 18.08.2021, passed in I.A.No.1 of 2021 in W.P.No.19598 of 2021.
2. Heard both sides and perused the record.
3. In view of the order dated 15.09.2021, passed by the Hon'ble Division Bench of this Court in I.A.No.3 of 2021 in W.A.No.457 of 2021, this contempt case is closed.
Pending miscellaneous applications, if any, shall stand closed.
________________________ T. AMARNATH GOUD, J.
Date: 05.10.2021 ajr