Telangana High Court
Icici Lombard General Insurance ... vs K Pedda Chandraiah 2 Others on 1 October, 2021
Bench: T.Amarnath Goud
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
CIVIL MISCELLANEOUS APPEAL No.495 of 2015
JUDGMENT :
During the pendency of the appeal, the matter was referred to Lok Adalat and the same was settled before the Lok Adalat, vide Award dated 10.07.2021.
Accordingly, the CMA is disposed of in terms of the Award passed by the Lok Adalat. No order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
________________________ T. AMARNATH GOUD, J.
Date: 01.10.2021 ajr