Telangana High Court
S.Bhaskar Rao vs The Presiding Officer on 29 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY
I.A.No.1 of 2019
AND
WRIT APPEAL No.878 of 2019
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
Learned counsel for the appellant, after arguing the
matter for some time, prays for withdrawal of I.A.No.1 of 2019
as well as the present writ appeal.
Accordingly, I.A.No.1 of 2019 as well as the writ appeal
stand dismissed as withdrawn.
Miscellaneous petitions, if any, shall stand closed.
There shall be no order as to costs.
__________________________________
SATISH CHANDRA SHARMA, CJ
______________________________
A. RAJASHEKER REDDY, J
29.11.2021
ES