HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
AND HON'BLE Dr. JUSTICE SHAMEEM AKTHER Civil Miscellaneous Appeal No.216 of 2021 JUDGMENT: (Per Dr.SA,J) Heard both sides. Perused the record.
2. Sri Pratap Narayan Sanghi, learned counsel for the appellant has filed a letter, dated 17.11.2021 in the Registry seeking permission of this Court to withdraw this appeal on the ground that parties have settled the issues outside of the Court.
3. Permission is accorded.
4. Accordingly, this Civil Miscellaneous Appeal is dismissed as withdrawn.
Miscellaneous petitions if any pending stand closed. No order as to costs.
______________________ A.RAJASHEKER REDDY, J ______________________ Dr.SHAMEEM AKTHER, J Dated: 25.11.2021 scs