Sri Srinivas Bung vs Government Of Andhra Pradesh

Citation : 2021 Latest Caselaw 3711 Tel
Judgement Date : 23 November, 2021

Telangana High Court
Sri Srinivas Bung vs Government Of Andhra Pradesh on 23 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                             AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

                             W.A.No.2220 of 2005

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



       The matter is of the year 2005. There is no appearance for

either side.

      Therefore,      the      writ      appeal         is    dismissed    for   want   of

prosecution.

      Pending miscellaneous applications, if any, shall stand

closed.


                                                   ___________________________
                                                       SATISH CHANDRA SHARMA, CJ




                                                   ___________________________
                                                             A.RAJASHEKER REDDY, J
23.11.2021

JSU